Shri Arun Anshiram Dhotre And ... vs Union Of India Through General ...
2023 Latest Caselaw 9368 Bom

2023:BHC-AS:24743                                                               P-1-FA-41-2015.doc
                    This Order is Speaking to Minutes order of order dated //


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION

                                           FIRST APPEAL NO. 41 OF 2015

                    Arun Anshiram Dhotre and Anr.                               ...      Appellants
                         Versus
                    Union of India, Through
                    General Manager, Western Railway,
                    Having his office at 3rd floor,
                    Churchgate.                                                 ...      Respondent

                                                   .....
                    Mr. Balasaheb Deshmukh, for the Appellants.
                    Mr. Chetan C. Agarwal, for the Respondent.
                                                   .....

                                                     CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 6th SEPTEMBER, 2023.

P.C.

Not on board. Upon mentioning taken on board.

2 This praecipe is moved by learned Counsel for the appellants

for speaking to minutes of the Judgment dated 31 st August, 2023.

There are typographical errors in para 16 of the judgment wherein

inadvertently it is stated that "cousin of the deceased viz Abhishek

D. Dhotre was traveling with the deceased" it should have been "the

friend of the deceased was traveling with the deceased" as well as

instead of 'Vasaid', it should have been 'Vasai'.

                         Rekha Patil                                                             1 of 2
                                                                                          P-1-FA-41-2015.doc

This Order is Speaking to Minutes order of order dated //

3 Necessary corrections be carried out and the corrected order

be uploaded on the website.

                              4      Praecipe is disposed of.



                                                                        [PRITHVIRAJ K. CHAVAN, J.]




Signed by: Rekha Patil
Designation: PA To Honourable Judge Rekha Patil                                                           2 of 2
Date: 07/09/2023 17:17:21