Ila Bhupendra Pancholi vs M/S. Amratlal And Dhirajlal And ...
2023 Latest Caselaw 9324 Bom

                                                                       MENTIONED-19-NMIS-42-2009.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  IN ITS INSOLVENCY JURISDICTION

                                                   NOTICE OF MOTION NO.42 OF 2009
                                                                IN
                                                  INSOLVENCY NOTICE NO.23 OF 2009

                               M/S.AMRATLAL&DHIRAJLAL & CO. & ORS.)...JUDGMENT DEBTORS

                                        V/s.

                               ILA BHUPENDRA PANCHOLI                        )...JUDGMENT CREDITOR

                               Mr.Rubin Vakil a/w. Mr.S.B.Trivedi i/by Gajaria & Co., Advocate for the
                               Judgment Debtors.
                               Ms.M.R.Parkar, Insolvency Registrar, present in the Court.

                                                          CORAM       :      ABHAY AHUJA, J.

                                                          DATE        :      5th SEPTEMBER 2023

                               P.C. :


                               1.       Mentioned out of turn.

2. At the request of the learned Counsel for the Applicant in the

Notice of Motion, who submits that his client has already

spoken with the other side for accommodation in the matter, list

on 3rd October 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 05/09/2023 20:03:02