Cosmos Constructions Thr Its ... vs Municipal Corporation Of The City ...
2023 Latest Caselaw 9322 Bom

Citation : 2023 Latest Caselaw 9322 Bom
Judgement Date : 5 September, 2023

Bombay High Court

Cosmos Constructions Thr Its ... vs Municipal Corporation Of The City ... on 5 September, 2023

Bench: G.S. Patel, Kamal Khata

                                                                                 P1-ASWP-285-2023.DOC




                                                                                                         Amol



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                          WRIT PETITION NO. 285 OF 2023


                       Cosmos Constructions through its partner                              ...Petitioner
                            Versus
                       Municipal Corporation of the City of Thane                         ...Respondent


                       Ms Druti Datar, i/b Rajesh Datar, for the Petitioner.


                                                     CORAM      G.S. Patel &
                                                                Kamal Khata, JJ.

DATED: 5th September 2023 PC:-

1. Not on board. Mentioned. Taken on board.

2. In paragraph 34 of the judgment dated 31st August 2023 the sentence, "we will take ... ... ... as well", shall be corrected to read "we will take it from page 219 of the Sur-Rejoinder. The column headings are important and we include these from page 231 as well." AMOL PREMNATH JADHAV 3. The judgment dated 31st August 2023 be corrected Digitally signed by AMOL PREMNATH JADHAV accordingly.

Date: 2023.09.06 09:29:50 +0530

(Kamal Khata, J) (G. S. Patel, J)

5th September 2023