Rupesh Venkati More U/G Rupali ... vs Venkati Raosaheb More And Ors
2023 Latest Caselaw 9314 Bom

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH
                       AT AURANGABAD

                      913 SECOND APPEAL NO.92 OF 2013

     RUPESH VENKATI MORE U/G RUPALI VENKATI MORE & ANR
                          VERSUS
              VENKATI RAOSAHEB MORE AND ORS

                                     ...
                Advocate for Appellants : Mr. Suraj R. Bagal.
          Advocate for Respondent Nos.1 to 4 : Mr. Ghatge Mahesh V.
                                     ...

                                CORAM :      S. G. MEHARE, J.

                                DATE :       05.09.2023
     PER COURT :-

1. Time granted to the learned counsel for the appellants to

take the instructions whether the appellants want to choose the

appeal against the judgment and decree passed about field

Survey No.123 or entire property, as there were two appeals

and common judgment.

2. Stand over to 26.10.2023.

(S. G. MEHARE, J.)

...

vmk/-