Valentino Spa Through Ms Patrizia ... vs State Of Maharashtra And Anr
2023 Latest Caselaw 10075 Bom

                                                                                   Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2760 OF 2023

 Sheila Bhagwan Bulchandani And Anr                        ....PETITIONER
            V/S
 State Of Maharashtra And Anr                            ....RESPONDENT

WITH CR. WRIT PETITION NO. 3206 OF 2023

Valentino Spa Through Ms Patrizia Carrozza ....PETITIONER And Ors V/S State Of Maharashtra And Anr ....RESPONDENT

Mr. Amit Desai Senior Advocate a/w Mr. Pranav Badheka, Mr. Sameer Tapia, Mr. Gopal Shenoy, Pushkraj, Deshpande, Rutvij Solanki, Rohan Marathe i/by ALMT Legal for Petitioner. Mr. Ajay Patil APP for State. Mr. Aabad Ponda Senior Advocate a/w Jugal Kanani for Respondent no. 2

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 29th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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