Santosh Mallikarjun Swanne vs Mallapa Dhondappa Kadte And Anr
2023 Latest Caselaw 10020 Bom

Citation : 2023 Latest Caselaw 10020 Bom
Judgement Date : 27 September, 2023

Bombay High Court

Santosh Mallikarjun Swanne vs Mallapa Dhondappa Kadte And Anr on 27 September, 2023

Bench: Amit Borkar

                                                          13-wp12313-2019.doc


 AGK
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                    WRIT PETITION NO.12313 OF 2019


 Santosh Mallikarjun Swanne                     ... Petitioner
           V/s.
 Mallapa Dhondappa Kadte & Anr.                 ... Respondents


 Mr. A.S. Kalekar i/by Ms. Geeta Mulekar for the
 petitioner.



                               CORAM : AMIT BORKAR, J.

                               DATED     : SEPTEMBER 27, 2023
 P.C.:

1. Issue notice for final disposal to the respondents, returnable on 25 October 2023.

2. Learned advocate for the petitioner placed reliance on the judgment in Malhar Ganpat Bokerphod & Ors. v. Shivaji Vishwanath Pawal reported in 2014 (4) Mh.L.J. 237.

(AMIT BORKAR, J.)

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