Prabhakar Baburao Thorat vs Suneel Dattartaya Mogre
2023 Latest Caselaw 10013 Bom

                              This Order is Speaking to Minutes order of order dated //


                                                                                    MENTIONED-1-IA(L)-22241-2023.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                               INTERIM APPLICATION (L) NO. 22241 OF 2023
                                                                 IN
                                                SUMMONS FOR JUDGMENT NO.27 OF 2022

                               PRABHAKAR BABURAO THORAT                                   )...APPLICANT
                                        V/s.
                               SUNEEL DATTATRAYA MOGRE                                    )...RESPONDENT

                               Mr.Suneel Mogre, Plaintiff appearing in person.

                                                                CORAM           :         ABHAY AHUJA, J.

                                                                DATE            :         27th SEPTEMBER 2023

                               P.C. :


                               1.       Not on board. Mentioned.

2. Mr.Mogre, party-in-person, has taken out this praecipe for

speaking to the minutes of the order dated 21 st September 2023,

submitting that on page 19, in line 3, the numeral "4" before "th"

is missing and the same be rectified.

3. Let the correction, as requested, be carried out. Rest of the order

remains as it is. Let the corrected copy be uploaded as soon as

possible.

4. The praecipe accordingly stands disposed.

                                                                                (ABHAY AHUJA, J.)

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Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 27/09/2023 19:10:17