Dhondiram Ganpati Rahade Lrs ... vs Raosaheb Ganpati Rahade Lrs ...
2023 Latest Caselaw 10002 Bom

                                                                        924-sa-8-2021.odt
                                           (1)


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                               SECOND APPEAL NO.8 OF 2021

              DHONDIRAM GANPATI RAHADE LRS SUMAN AND OTHERS
                                     VERSUS
              RAOSAHEB GANPATI RAHADE LRS RUKMINI AND OTHERS
                                        ...
                   Advocate for Appellants : Mr. Patil Sandesh R.
                                        ...
                                           CORAM : S.G. MEHARE, J.

DATED : SEPTEMBER 27, 2023

PER COURT:-

1. Learned counsel for the appellants states that the

appellant no.4 has been died. He has to take steps.

2. Stand over to 04.11.2023.

3. Tag the present second appeal along with Second Appeal

No.370 of 2021, as it is arising out of the same judgment.

(S.G. MEHARE, J.)

Mujaheed//