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National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 11082 Bom

Citation : 2023 Latest Caselaw 11082 Bom
Judgement Date : 27 October, 2023

Bombay High Court
National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ... on 27 October, 2023
Bench: Abhay Ahuja
                                                 95-96-SJ-22-2020-SJ-23-2020.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

              ORDINARY ORIGINAL CIVIL JURISDICTION

              SUMMONS FOR JUDGMENT NO.22 OF 2020
                             IN
             COMMERCIAL SUMMARY SUIT NO.32 OF 2020

NATIONAL COMMODITY CLEARING LTD                  )
(NCCL)                                           )...PLAINTIFF

      V/s.

DITA COMTRADE LTD                                )...DEFENDANT

                                WITH

              SUMMONS FOR JUDGMENT NO.23 OF 2020
                             IN
             COMMERCIAL SUMMARY SUIT NO.81 OF 2020

NATIONAL COMMODITY CLEARING LTD
(NCCL)                                           )...PLAINTIFF

      V/s.

KUNJAL TRADE COMMODITIES LLP                     )
AND ORS.                                         )...DEFENDANTS

Mr.Kevic Setalvad, Senior Advocate a/w. Mr.Jehaan Lalkaka, Mr.Dhaval
Patil, Ms.Shirly Mody i/by K.Ashar & Co., Advocate for the Plaintiff in
COMSS/32/2020.
Mr.P.N.Modi, Senior Advocate a/w. Ms.Kalpana Desai, Mr.Keyur Shah,
Advocate for the Defendant in SJ/22/2020.
Mr.Zal Andhyarujina, Senior Advocate a/w. Ms.Akanksha Agarwal,
Mr.Sandeep Rebari, Ms.Archi Gala i/by V.MH. And Associates, Advocate
for the Defendants in SJ/23/2020 in COMSS/81/2020.


avk                                                        1/2
                                                                                  95-96-SJ-22-2020-SJ-23-2020.doc


                                                   CORAM       :     ABHAY AHUJA, J.
                                                   DATE        :     27th OCTOBER 2023


                               P.C. :


1. Mr.Modi, learned Senior Counsel, has partly argued his case in

Summons for Judgment No.22 of 2020.

2. For the learned Senior Counsel to continue his arguments as

recorded in order dated 16th October 2023, list on 1st November 2023

as "Part heard" at 2.30 p.m. and for Mr.Andhyarujina, learned Senior

Counsel, to commence his arguments in Summons for Judgment no.23

of 2020 on 2nd November 2023 and for Mr.Setalvad, learned Senior

Counsel, to rejoind, list on 8th November 2023 at 2.30 p.m. as "Part

heard".




                                                                     (ABHAY AHUJA, J.)




                               avk                                                         2/2

Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 28/10/2023 17:49:21

 
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