Smt. Radha Tekbahadur Thapa vs The State Of Maharashtra
2023 Latest Caselaw 10999 Bom

Citation : 2023 Latest Caselaw 10999 Bom
Judgement Date : 23 October, 2023

Bombay High Court

Smt. Radha Tekbahadur Thapa vs The State Of Maharashtra on 23 October, 2023

Bench: Bharati Dangre

                                                                                 Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 781 OF 1998

 Smt. Radha Tekbahadur Thapa                             ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Mr. Ali Abbas Delhiwala, Appointed Advocate for the Appellant.

Mr. S. R. Agarkar, APP for the State.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 23rd October, 2023 P.C. :