Rahulkumar Rasikkumar Jain vs Arham Ristorante Llp And Ors
2023 Latest Caselaw 10769 Bom

                                                                                      502-INPT-14-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  IN ITS INSOLVENCY JURISDICTION

                                                 INSOLVENCY PETITION NO.14 OF 2023

                               RAHULKUMAR RASIKKUMAR JAIN )...PETITIONING CREDITOR

                                        V/s.
                               ARHAM RISTORANTE LLP AND ORS. )...JUDGMENT DEBTORS

                               Mr.K.Biswal i/by Ms.Dishya Pandey, Advocate for the Judgment
                               Debtors.
                               Ms.M.R.Parkar, Insolvency Registrar, present in the Court.

                                                          CORAM       :     ABHAY AHUJA, J.

                                                          DATE        :     17th OCTOBER 2023

                               P.C. :

1. This matter has been listed on the production board seeking

extension of time granted for filing reply by order dated 3 rd October

2023.

2. Let the judgment debtors file reply within a period of two weeks

with a copy to the other side.

3. List as per schedule on 7th November 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 17/10/2023 19:10:21