Shri. Kumar Gorakhnath Shinde And ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 10494 Bom

                                                                       Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11434 OF 2016

 Shri. Kumar Gorakhnath Shinde And Ors.        ....PETITIONER
             V/S
 The State Of Maharashtra And Ors.           ....RESPONDENT

WITH WRIT PETITION NO. 11557 OF 2016

Shri. Prakash Ramchandra Patil ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT

Mr. Ashutosh Kumbhakoni, Sr. Advocate i/b Mr.Vishwajit Mohite, Mr. Siddharth Karpe, Mr. Akshay Shinde, Mr. Ketan Joshi & Ms. Sneha Bhange for the Petitioners in WP/11434/2016.

Mr.Vijay Patil i/b Mr.Vishwajit V. Mohite, Mr. Siddharth Karpe a/w Mr. Akshay Shinde, Mr. Ketan Joshi & Ms. Sneha Bhange for the Petitioner in WP/11557/2016. Dr.Birendra Saraf, Advocate General a/w Mr. P. P. Kakade, GP, Mr. P. P. Kakade, GP,Mr. S. H. Kankal, AGP & Mr. R. S. Pawar, AGP, Jay Sanklecha for the State for R. Nos. 1 & 2 in Both Petitions Mr. Anil Anturkar, Sr. Advocate a/w Mr. Sugandh Deshmukh, Mr. Harshvardhan Suryavanshi, Mr. Yatin Malvankar, Mr. Atharva Date, Mr. Sumit Sonare, Mr. Sharad Dhore i/b Mr. Prathamesh Bhargude for Respondent No.3. Mr. Dilip Bodake a/w Ms. Shraddha Pawar for Res No.4 in WP/11434/2016

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CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE G. S. KULKARNI & HON'BLE SMT. JUSTICE BHARATI DANGRE & HON'BLE SHRI JUSTICE MANISH PITALE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 10th October, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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