Ravindranath Tagore Shikshan ... vs Sanjay Uddhaorao Ghude
2023 Latest Caselaw 10436 Bom

                                                 1                                 35.WP.2586-2023.odt




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH AT NAGPUR

                             WRIT PETITION NO. 2586 OF 2023
    ( Ravindranath Tagore Shikshan Prasarak Mandal, Wardha, Thr. Its
                            President & Anr.
                                   Vs.
                    Sanjay Uddhaorao Ghude & Ors. )

Office Notes, Office Memoranda                       Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                        Mr. B.G. Kulkarni, Advocate for the Petitioners.
                        Mr. S.A. Radke, Advocate for the Respondent No.1.
                        Mr. I.J. Damle, AGP for the Respondent Nos. 2 & 3/State.



                        CORAM:        AVINASH G. GHAROTE, J.

DATED : 9th OCTOBER, 2023

Heard.

2. There is admittedly a compromise held between the petitioners and respondent No.1 under which they have agreed to abide by the judgment of the learned School Tribunal, which awards 50% backwages. The respondent No.1 has retired during the meantime. In such circumstances, the only issue is regarding the payment of backwages and the pension of the respondent No.1. In such circumstances, it would be appropriate, if the petitioners/management submits the proposal to the respondent No.2 by 16.10.2023, which shall be then considered by the respondent No.2 as per the law applicable, who shall decide the same by 26.10.2023 and shall submit his report to this Court on 27.10.2023.

2 35.WP.2586-2023.odt

3. List the matter on 27.10.2023.

(AVINASH G. GHAROTE, J.)

SD. Bhimte

Signed by: Mr.S.D.Bhimte Designation: PA To Honourable Judge Date: 09/10/2023 18:42:24