Ramdas Baburao Avhad And Ors vs The State Of Maharashtra And Anr
2023 Latest Caselaw 10428 Bom

                                                                                         1 WP 10269-2023.doc



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION
                                               WRIT PETITION NO. 10269 OF 2023
                      Shri Ramdas Baburao Avhad and Ors.                           ... Petitioners
                               Versus
                      The State of Maharashtra and Anr.                            .... Respondents

                           Mr. Sachin Gite, for Petitioners.
                           Mr. R. S. Pawar, AGP for Respondents/State.

                                                              CORAM        : B. P. COLABAWALLA &
                                                                               M.M. SATHAYE, JJ.

                                                              DATE         : OCTOBER 9, 2023
                      P. C.

1. We have heard the matter on 26 th September, 2023 and we

informed the parties that we would pass the order. Though, after going

through the papers, we required some clarifications and therefore, we

placed the matter on board today at 4.30 pm in the Chambers. Both parties

appeared and have cleared our doubts.

2. In these circumstances, the judgment is reserved and will be

pronounced later.

3. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

OCTOBER 9, 2023 Husen

Signed by: Husen Nadaf Designation: PA To Honourable Judge Date: 10/10/2023 18:52:21