Manish Mahal Chs Ltd vs Yesubai Aba Kadam
2023 Latest Caselaw 11949 Bom

Bombay High Court

Manish Mahal Chs Ltd vs Yesubai Aba Kadam on 30 November, 2023

Author: Nitin B. Suryawanshi

Bench: Nitin B. Suryawanshi

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                                                                         18.FA.610.2020 .doc


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  APPELLATE SIDE CIVIL JURISDICTION

                           FIRST APPEAL NO. 610 OF 2020

Manish Mahal CHS Ltd.                                  ....APPELLANT
     V/S
Yesubai Aba Kadam                                     ....RESPONDENT

Dr. Kishan K. Kanna for the Appellant.
Mr. Makarand Madan Kale for Respondent


                                     CORAM : NITIN B. SURYAWANSHI, J.

DATED : 30TH NOVEMBER, 2023 P.C.:

1. Appellant to file typed copy of the impugned judgment and

decree.

2. Stand over to 08/01/2024.

(NITIN B. SURYAWANSHI, J.)

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