Magnabella Space vs Ram Mohan Saroj
2023 Latest Caselaw 11928 Bom

Bombay High Court

Magnabella Space vs Ram Mohan Saroj on 30 November, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                         (25)IAL-22834-2022.doc


rajshree


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                            INTERIM APPLICATION (L) NO.22834 OF 2022
                                                     IN
                          EXECUTION APPLICATION (L) NO.22830 OF 2022


            M/s.Magnabella Space                          ]    ..      Applicant
            IN THE MATTER BETWEEN
            M/s.Magnabella Space                          ]    ..      Judgment Creditor/
                                                                       Org.Claimant
                    vs.
            Ram Mohan Saroj                               ]    ..      Judgment Debtor/
                                                                       Respondent

Ms.Kausar Banatwala a/w Paluck Bengali i/b Tushar Goradia for the Applicant/Judgment Creditor.

Mr.Akshay Patil a/w Devika Badekar, Mohan Salian and Harshita for Respondent.

                                          CORAM : BHARATI DANGRE, J

                                          DATE   :        30th November, 2023.

            P.C.

            1]      The Affidavit in Reply filed by the learned counsel for the
            Respondent is taken on record.


            2]      In continuation of the order dated 06.06.2023, the learned

counsel for the Respondent seek some more time as according to him the negotiations which were initiated did not fructify and he is in the process of indulging with a new Developer.

(25)IAL-22834-2022.doc

Hoping for the good, I deem it appropriate to adjourn the proceedings to 15.01.2024.

If till that date nothing concrete appear to be insight, the IA shall be heard for consideration of release of debts.

List on 15.01.2024 High on Board.

[BHARATI DANGRE, J]