Shree Cement Ltd vs Jigar Chunilal Shah
2023 Latest Caselaw 11885 Bom

Bombay High Court

Shree Cement Ltd vs Jigar Chunilal Shah on 29 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                           35-SJ-43-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.43 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO. 32 OF 2022
                               SHREE CEMENT LTD.                                     )...PLAINTIFF
                                        V/s.
                               JIGAR CHUNILAL SHAH                                   )...DEFENDANT

                               Mr.Pravin Kadam, Advocate for the Plaintiff.
                               Mr.Rajiv Jadhav i/by Mr.Shivaji Nirmale, Advocate for the Defendant.

                                                           CORAM        :     ABHAY AHUJA, J.

                                                           DATE         :     29th NOVEMBER 2023

                               P.C. :

1. When the matter is called out, Mr.Rajiv Jadhav, learned Counsel,

appears for the Defendant and once again seeks accommodation

in the matter, this time on the pretext that Mr.Nirmale is not well.

Mr.Pravin Kadam, learned Counsel for the Plaintiff, opposes this

request as he had done on 17th October 2023.

2. List this matter for hearing on 12th December 2023.

3. It is made clear that no adjournment would be granted in the

matter and the matter would be proceeded with on the next date.

(ABHAY AHUJA, J.)

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 30/11/2023 11:10:42