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Mandal Infrastructure Pvt. Ltd vs Sanskriti Developers And Ors
2023 Latest Caselaw 11880 Bom

Citation : 2023 Latest Caselaw 11880 Bom
Judgement Date : 29 November, 2023

Bombay High Court

Mandal Infrastructure Pvt. Ltd vs Sanskriti Developers And Ors on 29 November, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                            Board Sr.No.:-15

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 986 OF 2022
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 19230 OF 2021

      Mandal Infrastructure Pvt. Ltd.                ....PETITIONER
                  V/S
      Sanskriti Developers And 3 Ors.              ....RESPONDENT

WITH INTERIM APPLICATION NO. 963 OF 2022 In Commercial Arbitration Petition 20 OF 2020

Sanskriti Developers And 3 Ors ....PETITIONER V/S Mandal Infrastructure Pvt. Ltd. ....RESPONDENT

WITH COURT RECEIVER REPORT NO. 152 OF 2023 In Commercial Arbitration Petition 20 OF 2020

Mandal Infrastructure Pvt. Ltd. ....PETITIONER V/S Sanskriti Developers And Ors ....RESPONDENT

Mr. Raghav Gupta a/w Ms. Treesa A. Beeny i/by Wadia Ghandy & Co. for the Applicant in IA 986/2022 and Respondent in IA/963/2022 Mr. Khan Javed Akhtar i/by Mr. Shery Sanchet - Advocate for

the Judgment debtor

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 29th November, 2023 P.C. :

By consent S. O. to 30/11/2023

( ASSOCIATE )

 
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