Shashikant Damodar Telang And 2 Ors vs Forefront Realty Pvt Ltd
2023 Latest Caselaw 11805 Bom

Bombay High Court

Shashikant Damodar Telang And 2 Ors vs Forefront Realty Pvt Ltd on 28 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

2023:BHC-OS:13854


                                                                                  48-SJ-12-2023.doc


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                     SUMMONS FOR JUDGMENT NO.12 OF 2023
                                                    IN
                                    COMMERCIAL SUMMARY SUIT NO.39 OF 2022

                    SHASHIKANT DAMODAR TELANG AND ORS                      )...PLAINTIFFS

                             V/s.

                    FOREFRONT REALTY PVT LTD                               )...DEFENDANT

                    Mr. Gauresh Mogre, Advocate for the Plaintiffs.
                    Ms. Kausar Banatwala a/w Mr. Yash Dhakad i/b Mr.Tushar A. Goradia,
                    Advocates for the Defendant.


                                                CORAM       :      ABHAY AHUJA, J.

                                                DATE        :      28th NOVEMBER 2023

                    P.C. :

1. Mr.Mogre, learned Counsel, appears for the Plaintiffs and submits

that he has instructions to withdraw the suit.

2. Accordingly, the suit is allowed to be withdrawn and stands

disposed as withdrawn.

3. Refund of Court fees as per Rules.

(ABHAY AHUJA, J.)