Pragati W/O. Omkar Nemade (Earlier ... vs The State Of Mah. Thr. Pso, Mahagaon Ps, ...
2023 Latest Caselaw 11803 Bom

Bombay High Court

Pragati W/O. Omkar Nemade (Earlier ... vs The State Of Mah. Thr. Pso, Mahagaon Ps, ... on 28 November, 2023

Bench: Vinay Joshi, M. W. Chandwani

                                                                1                                    7.apl.1566.2023

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                         CRIMINAL APPLICATION NO.1566 OF 2023
                                              Pragati w/o Omkar Nemade and ors.
                                                                 ..VS..
                                                  State of Maharashtra and anr.
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 ----------------------------------------------------------------------------------------------
                                            Shri N.S. Khandewale, Advocate for the applicants.
                                            Shri Doifode, Addl.P.P. for the State.


                                            CORAM : VINAY JOSHI AND M.W.CHANDWANI, JJ.

DATED : 28/11/2023.

As per the office note, the learned Counsel for the applicants orally seeks for correction of typographical mistake occurred in the judgment dated 08.11.2023.

2. Perused the record.

3. 'Crime No.315/2022' mentioned in the judgment dated 08.11.2023 be corrected as 'Crime No.315/2023'.

(M.W.CHANDWANI, J.) (VINAY JOSHI, J.)

Trupti

Signed by: Trupti D. Agrawal Designation: PA To Honourable Judge Date: 28/11/2023 18:04:26