Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ...
2023 Latest Caselaw 11801 Bom

Bombay High Court

Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ... on 28 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                          46-SJ-88-2019.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                              SUMMONS FOR JUDGMENT NO.88 OF 2019
                                                             IN
                                            COMMERCIAL SUMMARY SUIT NO. 1274 OF 2019

                               ASSET AUTO (I) PVT. LTD                               )...PLAINTIFF

                                        V/s.

                               AADYA MOTOR COMPANY PVT. LTD
                               AND ANR                                               )...DEFENDANTS

                               Mr. Shailesh Redkar i/b S. Mohanbhai & Co., Advocates for the
                               Plaintiff.
                               Mr. Nikhil Ghate i/b SSB Legal & Advisory, Advocate for the
                               Defendants.


                                                           CORAM        :      ABHAY AHUJA, J.

                                                           DATE         :      28th NOVEMBER 2023

                               P.C. :

1. Both the learned Counsel submit that settlement talks are still

going on and the parties are hopeful of settling the suit. At their

request, list on 12th December 2023.

(ABHAY AHUJA, J.)

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 29/11/2023 15:02:36