Vikram Coils Private Limited vs Metform Corporation
2023 Latest Caselaw 11799 Bom

Bombay High Court

Vikram Coils Private Limited vs Metform Corporation on 28 November, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                             49 sj 17-23 in comss 64-22 with ial 20337-23-os.doc


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                             SUMMONS FOR JUDGMENT NO. 17 OF 2023
                                              IN
                            COMMERCIAL SUMMARY SUIT NO. 64 OF 2022
                                             WITH
                           INTERIM APPLICATION (L) NO.20337 OF 2023
                                              IN
                             SUMMONS FOR JUDGMENT NO.17 OF 2023

 Vikram Coils Private Limited                       ... Plaintiff/Respondent
       Vs.
 Metform Corporation and ors.                        ... Defendants/Applicants
                                                 -------

 Mr.Rohit Shetty, Advocate for the Plaintiff/Respondent.
 None for the Defendants/Applicants.

                                                 -------
                               CORAM :       ABHAY AHUJA, J.

                               DATE :        28 NOVEMBER, 2023.
 P.C. :

1. Mr.Rohit Shetty, learned counsel appears for the Plaintiff and submits that

in view of the new facts in the rejoinder, the Plaintiff seeks to file a sur-

rejoinder.

2. Let the sur-rejoinder be accepted by the Registry. Let the copy of the

same be furnished to the other side.

3. List on 11th December, 2023.

                                                                             (ABHAY AHUJA, J.)


     Priya R. Soparkar                                                                          1 of 1