K L F Nirmal Industries Pvt Ltd vs Marico Limited
2023 Latest Caselaw 11705 Bom

                                                              m1-ial-26759-2023.doc


 jsn

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                      IN ITS COMMERCIAL DIVISION
                INTERIM APPLICATION (L) NO.26759 OF 2023
                                       IN
                 COMMERCIAL IP (L) SUIT NO.22293 OF 2023

 K.L.F. Nirmal Industries Pvt. Ltd.,                       ...Applicant/
                                                            Defendant
 In the matter between :

 Marico Limited                                            ...Plaintiff
         Versus
 K.L.F. Nirmal Industries Pvt. Ltd.,                       ...Defendant
                                    ----------
 Mr. Ravi Kadam, Senior Counsel a/w Mr. Hiren Kamod, Mr. Nishad
 Nadkarni, Mr. Aasif Navodia, Ms. Khushboo Jhunjhunwala, Ms.
 Jaanvi Chopra i/b Khaitan & Co., Advocates for Plaintiff.
 Mr. Venkatesh Dhond, Senior Counsel a/w Mr. Shriraj Dhruv, Ms.
 Aastha Mehta and Mr. Ronak Shah i/b Dhru & Co., Advocates for
 Applicant/Original Defendant.
 Mrs. Naina Poojary, S.O.,Court Receiver present.
                                    ----------
                                    CORAM : R.I. CHAGLA, J.
                                    DATE  : 10TH NOVEMBER, 2023.
 ORDER :

1. Arguments are concluded. Judgment / Order is reserved.

2. The earlier ad-interim order shall continue to operate.

[ R.I. CHAGLA, J. ]