Rahulkumar Rasikkumar Jain vs Arham Ristorante Llp And Ors
2023 Latest Caselaw 11658 Bom

                                                                                            26-INPT-14-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  IN ITS INSOLVENCY JURISIDCTION

                                                  INSOLVENCY PETITION NO.14 OF 2023

                               RAHULKUMAR RASIKKUMAR JAIN )...PETITIONING CREDITOR
                                        V/s.
                               ARHAM RISTORANTE LLP & ORS.               )...JUDGMENT DEBTORS

                               None for the Petitioning Creditor.
                               Ms.Dishya Pandey, Advocate for the Judgment Debtors.
                               Ms.M.R.Parkar, Insolvency Registrar, present in the Court.

                                                            CORAM        :      ABHAY AHUJA, J.

                                                            DATE         :      9th NOVEMBER 2023

                               P.C. :

1. None for the Petitioning creditor.

2. Ms.Dishya Pandey, learned Counsel, appears for the Judgment

Debtors and submits that reply has already been filed and a copy

has also been served on the Petitioning creditor. Learned

Counsel seeks to file affidavit of service in this regard.

3. List on 5th December 2023.

4. Rejoinder, if any, be filed by the next date with a copy to the

other side.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 09/11/2023 20:33:39