Shaikh Mujahed Shaikh Mohammed vs Samreen Noorkha Pathan
2023 Latest Caselaw 11645 Bom

                                                                          907-CA-13832-2023.odt




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD


                 CIVIL APPLICATION NO.13832 OF 2023
    IN FCAST/35787/2023 WITH CA/13833/2023 IN FCAST/35787/2023

                      SHAIKH MUJAHED SHAIKH MOHAMMED
                                       VERSUS
                          SAMREEN NOORKHA PATHAN
                                          ...
                     Advocate for Applicant : Mr. Saeed S. Shaikh
                                          ...

                                        CORAM       : MANGESH S. PATIL &
                                                      NEERAJ P. DHOTE, JJ.

                                        DATE        : 09.11.2023

PER COURT :

.        The present civil application is filed seeking condonation of delay in
         filing the Family Court Appeal.

2. Issue notice to the respondent, returnable on 21/12/2023.

3. The operation of the impugned judgment and order shall stand stayed till the next date.

4. The appellant shall serve the respondent privately and shall file affidavit of service along with acknowledgment.

[NEERAJ P. DHOTE, J.] [MANGESH S. PATIL, J.]

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