Tata Consumer Products Limited vs Ecgc Limited
2023 Latest Caselaw 11640 Bom

                                                           18. comss 2030-96.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO. 2030 OF 1996

 Tata Consumer Products Ltd.                ...Plaintiff
       V/s.
 ECGC Limited                                         ...Defendant

 Mr. Nishant Sashidharan with Ms. Sneha Patil i/b Maniar Srivastava
 Associates for the Plaintiff.
 Mr. Durgaprasad Poojari i/b PDS Legal for the Defendant.

                               CORAM   :    ABHAY AHUJA, J.

                               DATE    :    9th NOVEMBER 2023
 P.C. :

1. Arguments in the matter have been concluded. Judgment

reserved.

2. Learned Counsel / parties are at liberty to file written

submissions, within a period of two weeks, upon reopening.

                                       (ABHAY AHUJA, J.)




 Nikita Gadgil                                                         1/1