Modern Mumbai Educational ... vs Mrs. Mangal Pravin P. Kalbhor And ...
2023 Latest Caselaw 11637 Bom

                                                                                Board Sr.No.:-34

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 296 OF 2018

 Smt. Mangal P. Kalbhor (patil)              ....PETITIONER
            V/S
 Rajendra Ghorpade, Managing Trustee,and Ors.
                                          ....RESPONDENT

WITH WRIT PETITION NO. 2835 OF 2019

Modern Mumbai Educational Academy Thru ....PETITIONER Chairman/executive Rajendra J. Ghorpade V/S Mrs. Mangal Pravin P. Kalbhor And Ors ....RESPONDENT

Mr. Rajeshwar G. Panchal a/w. Mr. Siarung S. Gundajwar a/w Mr. Mohan Rawat a/w Mr. V. G. Panchal Advocate, for the Petitioner in C. P. No. 296 of 2018 and for Respondent No. 1 in W. P. No. 2835 of 2019 Mr. S. A. Rajeshirke, Advocate, for the Petitioner in W. P. No. 2835 of 2019 Ms. V. S. Nimbalkar, AGP, for Respondent Nos. 2 & 3 â€" State

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 9th November, 2023




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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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