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National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2023 Latest Caselaw 11588 Bom

Citation : 2023 Latest Caselaw 11588 Bom
Judgement Date : 8 November, 2023

Bombay High Court
National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd on 8 November, 2023
Bench: Abhay Ahuja
                               18 & 19. SJ 22-20 in COMSS 32-20 @ SJ 23-20 in COMSS 81-20.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 32 OF 2020


 National Commodity Clearing Ltd. (NCCL)        ...Plaintiff
       V/s.
 Dita Comtrade Ltd.                          ...Defendant
                                AND
             SUMMONS FOR JUDGMENT NO. 23 OF 2020
                                  IN
            COMMERCIAL SUMMARY SUIT NO. 81 OF 2020

 National Commodity Clearing Ltd. (NCCL)                                      ...Plaintiff
       V/s.
 Kunjal Trade Commodities LLP and Ors.                                        ...Defendants

 Mr. Kevik Setalvad, Senior Advocate with Mr. Jehaan Lalkaka, Mr.
 Dhaval Patil, Ms. Shirly Mody i/b K. Ashar & Co. for Plaintiff in COMSS
 32/20.
 Mr. P. N.Modi, Senior Advocate with Ms. Kalpana Desai andMr. Keyur
 Shah for Defendant in SJ 22/20.
 Mr. Zal Andhyarujina, Senior Advocate with Ms. Akansha Agarwal, Ms.
 Rauina Rajpal, Mr. Sandeep Rebari, Ms. Archi Gala, Ms. Simran
 Jha i/b Singh & Sing/ Malhotra & Hegde for Defendant in SJ 23/20 in
 COMSS 81/20.

                                    CORAM           :       ABHAY AHUJA, J.
                                    DATE            :       8th NOVEMBER 2023
 P.C. :


1. Mr. Andhyarujina, learned Senior Counsel for Defendant in

Commercial Summary Suit No. 81 of 2020 has concluded his

arguments.

Nikita Gadgil 1/2

18 & 19. SJ 22-20 in COMSS 32-20 @ SJ 23-20 in COMSS 81-20.doc

2. For Mr. Setalvad, learned Senior Counsel to rejoind in the

Summons for Judgment in the both Commercial Summary Suits, list on

9th November, 2023 as Part Heard.




                                                    (ABHAY AHUJA, J.)




 Nikita Gadgil                                                                          2/2





 

 
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