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Janta Housing Pvt. Ltd vs State Of Maharashtra And Ors
2023 Latest Caselaw 11574 Bom

Citation : 2023 Latest Caselaw 11574 Bom
Judgement Date : 8 November, 2023

Bombay High Court
Janta Housing Pvt. Ltd vs State Of Maharashtra And Ors on 8 November, 2023
Bench: Madhav J. Jamdar
                                                                                 Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3935 OF 2023

 Janta Housing Pvt. Ltd                                  ....PETITIONER
             V/S
 State Of Maharashtra And Ors                          ....RESPONDENT

WITH INTERIM APPLICATION NO. 12734 OF 2023 In Writ Petition 3935 OF 2023

Janta Housing Pvt. Ltd ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT

Ms. Prathibha Pupnawar a/w Ms. Suvarna Shetty i/by Samatva Legal Associates for Petitioner. Mr. Amita Dubey i/by Mr. Ashok M. Sarogi for Resp. No. 3. Counsel Pooja Batara a/w Ms. Ayesha Qureshi i/by Mr. Pratik Amin Associates for Resp. No. 4. Ms. V. S. Nimbalkar, AGP for State.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 8th November, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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