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Indrapuri Contractor Social ... vs Amravati Municipal Corporation, ...
2023 Latest Caselaw 11468 Bom

Citation : 2023 Latest Caselaw 11468 Bom
Judgement Date : 7 November, 2023

Bombay High Court
Indrapuri Contractor Social ... vs Amravati Municipal Corporation, ... on 7 November, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7405 OF 2023
                              In
                        STAMP NO. OF

 Indrapuri Contractor Social Welfare             ....PETITIONER
 Multipurpose Association, Thr. President S. H.
 Pardeshi And Anr
             V/S
 Amravati Municipal Corporation, Amravati Thr.....RESPONDENT

Its Commissioner And Another

FIRDOS MIRZA for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 7th November, 2023 P.C. :

CLOSED FOR JUDGMENT

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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