Citation : 2023 Latest Caselaw 11463 Bom
Judgement Date : 7 November, 2023
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3088 OF 2023
Tarsem Chanu Singh And Ors ....PETITIONER
V/S
State Of Maharashtra ....RESPONDENT
Ms. Mallika Ingale for Petitioner. Mr. S. R. Agarkar, APP for the State. PSI- Sunil Sonawane (Pairavi), Charkop Police Station is present.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 7th November, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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