Citation : 2023 Latest Caselaw 11404 Bom
Judgement Date : 6 November, 2023
19-SS-13-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMARY SUIT NO.13 OF 2023
JETTY VENKATA UMA MAHESWARARAO )...PLAINTIFF
V/s.
HITESH JAGDISH KESWANI )...DEFENDANT
WITH
SUMMONS FOR JUDGMENT NO.16 OF 2023
IN
SUMMARY SUIT NO.13 OF 2023
WITH
INTERIM APPLICATION (L) NO.13106 OF 2023
IN
SUMMARY SUIT NO.13 OF 2023
Ms.Sanjana Pandey with Mr.Mayank Sharma i/by Krishnamurthy & Co.,
Advocate for the Plaintiff.
None for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 6th NOVEMBER 2023
P.C. :
1. Ms.Sanjana Pandey, learned Counsel, appears for the Plaintiff
and submits that although the settlement terms have been furnished to
the other side, some more time be granted. At her request, list on 4th
December 2023.
(ABHAY AHUJA, J.)
avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 07/11/2023 11:23:27
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