Gujarat Nippon International ... vs Multiquadrant Industrial ...
2023 Latest Caselaw 11401 Bom

                                                                         1             27 sj 50-22 in comss 103-21-os.doc


                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                       SUMMONS FOR JUDGMENT NO.50 OF 2022
                                                                      IN
                                                      COMMERCIAL SUMMARY SUIT NO.103 OF 2021

                               Gujarat Nippon International Private Limited                          ... Plaintiff
                                     Vs.
                               Multiquadrant Industrial Controls (India) Private Limited             ... Defendant

                                                                             -------

                               Mr.Sachin Kudalkar with Mr.Murari Madekar i/by M/s Madekar & Co.,
                               Advocates for the Plaintiff.
                               Ms.Purva Naigaonkar Hanmante with Ms.Rituraj Naigaonkar, Advocates for the
                               Defendant.

                                                                          -------
                                                          CORAM :     ABHAY AHUJA, J.

                                                          DATE :      06 NOVEMBER, 2023.
                               P.C. :

1. Both the learned counsel for the parties tender across the Bar Consent

Terms dated 6th November, 2023 duly signed by their respective Directors and

the Advocates submitting that the lis has been settled.

2. The Consent Terms are taken on record and marked "X" for the purposes

of the identification. The undertaking(s) are accepted as undertaking(s) to the

Court.

3. The suit stands disposed in the above terms.

4. Refund of court fees according to the rules.

                                                                                       (ABHAY AHUJA, J.)


                                  Priya R. Soparkar                                                                    1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 07/11/2023 11:23:32