Special Situation Advisors ... vs Bank Of India
2023 Latest Caselaw 11353 Bom

                                                                                  14-COMSS-57-2022.odt


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                             COMMERCIAL SUMMARY SUIT NO.57 OF 2022

                               SPECIAL SITUATIONS ADVISORS
                               (INDIA) PVT. LTD                              ...      PLAINTIFF

                                      V/s.

                               BANK OF INDIA                                 ...      DEFENDANT

                               Mr.Rahul Narichania Senior Advocate with Mr.Karl Tamboly, Mr.Aadil
                               Parsurampuria, Mr.Kalash Bakliwal i/b Mr. Akash Menon, Advocates for
                               the Plaintiff.
                               Mr. Nikhil Sakhardande Senior Advocate, Mr.Amir Arsiwala a/w
                               Ms.Akshita Jain, Ms. Bindu Bhatia i/b Mr.Ankur Kumar, Advocates for the
                               Defendant.

                                                         CORAM         : ABHAY AHUJA, J.

                                                         DATE          : 4th NOVEMBER, 2023


                               P.C.

1. Arguments concluded. Judgment reserved.

2. Liberty to parties to file their written submissions within a period of

two weeks after reopening on 28th November, 2023.

(ABHAY AHUJA, J.)

KSG 1 of 1

Signed by: Kiran S. Ghuge Designation: PA To Honourable Judge Date: 04/11/2023 20:18:58