Citation : 2023 Latest Caselaw 11336 Bom
Judgement Date : 3 November, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1645 OF 2023
In
STAMP NO. OF
The Nagpur Popular Book Shop, Thr. Manager,....PETITIONER
Vilas Todkar
V/S
Manohar Ramdas Burudkar (dead) Thr. Lrs. ....RESPONDENT
T. D. MANDLEKAR for Petitioner V.G. BHAMBURKAR for Respondent
CORAM : HON'BLE SHRI JUSTICE AVINASH G.
GHAROTE J DATE : 3rd November, 2023 P.C. :
Shri T.D.Mandlekar Adv. for the petitioner. Shri V.G.Bhamburkar Adv. for the respondent. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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