Prime Developers And Anr vs Mayank Jaswantlal Shah
2023 Latest Caselaw 11301 Bom

                                                      30-IA(L)-5085-2023.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                 INTERIM APPLICATION (L) NO.5085 OF 2023
                                   IN
                COMMERCIAL SUMMARY SUIT NO.57 OF 2021

PRIME DEVELOPERS AND ANR.                         )...APPLICANTS
         V/s.
MAYANK JASWANTILAL SHAH                           )...RESPONDENT
                               WITH
                 SUMMONS FOR JUDGMENT NO.57 OF 2021
                                IN
                COMMERCIAL SUMMARY SUIT NO.57 OF 2021
                                  WITH
                 INTERIM APPLICATION (L) NO.5090 OF 2023
                                  WITH
                  SUMMONS FOR JUDGMENT NO.56 OF 2021
                                   IN
                COMMERCIAL SUMMARY SUIT NO.58 OF 2021

Mr.Sanjay Jain a/w. Mr.Mani Thevar, Ms.Gauri Joshi i/by Ganesh & Co.,
Advocate for the Plaintiff/Respondent.
Mr.Shok Bodas i/by Parinam Law Associates, Advocate for the
Defendants/Applicants.

                          CORAM      :     ABHAY AHUJA, J.

                          DATE       :     2nd NOVEMBER 2023

P.C. :

1. Mr.Shok Bodas, learned Counsel, appears for the Defendants

/Interim Applicants, in the Interim Application filed under Order 7 Rule

avk 1/2 30-IA(L)-5085-2023.doc

10 of the Code of Civil Procedure, 1908, and submits that he has

received the copies of the reply to the said Application only day before

yesterday and seeks some time to file rejoinders in the matter.

2. Let the rejoinders be filed within a period of three weeks with a

copy to the other side.

3. List on 7th December 2023.

4. Registry to accept the replies.

                                                                        (ABHAY AHUJA, J.)




                               avk                                                               2/2

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 04/11/2023 18:23:23