Vinayak Vijaysingh Chauhan vs N D Arts World Pvt Ltd
2023 Latest Caselaw 11299 Bom

                                                      31-IA(L)-28620-2023.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                 INTERIM APPLICATION (L) NO.28620 OF 2023
                                   IN
                COMMERCIAL SUMMARY SUIT NO.1109 OF 2019

VINAYAK VIJAYSINGH CHAUHAN                         )...PLAINTIFF

         V/s.

N.D. ARTS WORLD PVT LTD AND ORS       )...DEFENDANTS
                          WITH
           SUMMONS FOR JUDGMENT NO.63 OF 2021
                            IN
         COMMERCIAL SUMMARY SUIT NO.1109 OF 2019


Mr.Hemant Ghadigaonkar, Advocate for the Applicant/Plaintiff.
Ms.Pushpa Thapa, Advocate for the Respondents/Defendants.

                           CORAM      :     ABHAY AHUJA, J.

                           DATE       :     2nd NOVEMBER 2023

P.C. :

1. This Interim Application seeks to bring on record the heirs of

deceased Defendant no.2.

2. Ms.Pushpa Thapa, learned Counsel appears for the Defendant

no.1 and legal heirs of the deceased Defendant no.2 and opposes the

Application and seeks some time to file a reply in the matter.

avk 1/2 31-IA(L)-28620-2023.doc

3. Let the reply be filed within a period of two weeks, with a copy

to the other side. Rejoinder, if any, in a week thereafter, with a copy to

the other side.

4. List on 7th December 2023.

                                                                     (ABHAY AHUJA, J.)




                               avk                                                               2/2

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 04/11/2023 18:29:26