Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 11286 Bom

Citation : 2023 Latest Caselaw 11286 Bom
Judgement Date : 2 November, 2023

Bombay High Court
National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ... on 2 November, 2023
Bench: Abhay Ahuja
                                                    3-SJ-22-2020-4-23-2020.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

              SUMMONS FOR JUDGMENT NO.22 OF 2020
                             IN
             COMMERCIAL SUMMARY SUIT NO.32 OF 2020

NATIONAL COMMODITY CLEARING LTD                  )
(NCCL)                                           )...PLAINTIFF

      V/s.

DITA COMTRADE LTD                                )...DEFENDANT

                                WITH

              SUMMONS FOR JUDGMENT NO.23 OF 2020
                             IN
             COMMERCIAL SUMMARY SUIT NO.81 OF 2020

NATIONAL COMMODITY CLEARING LTD
(NCCL)                                           )...PLAINTIFF

      V/s.

KUNJAL TRADE COMMODITIES LLP                     )
AND ORS.                                         )...DEFENDANTS

Mr.Kevic Setalvad, Senior Advocate a/w. Mr.Jehaan Lalkaka, Mr.Dhaval
Patil, Ms.Shirly Mody i/by K.Ashar & Co., Advocate for the Plaintiff in
COMSS/32/2020.
Mr.P.N.Modi, Senior Advocate a/w. Ms.Kalpana Desai, Mr.Keyur Shah,
Advocate for the Defendant in SJ/22/2020.
Mr.Zal Andhyarujina, Senior Advocate a/w. Ms.Akanksha Agarwal,
Mr.Sandeep Rebari, Ms.Archi Gala, Ms.Simran Jha i/by Singh & Singh /
Malhotra & Hegde, Advocate for the Defendants in SJ/23/2020 in
COMSS/81/2020.

AVK                                                              1/2
                                                                                       3-SJ-22-2020-4-23-2020.doc


                                                          CORAM        :    ABHAY AHUJA, J.
                                                          DATE         :    2nd NOVEMBER 2023

                               P.C. :


                               1.       Mr.Modi,   learned   Senior   Counsel   for   the   Defendant       in

Commercial Summary Suit No.32 of 2020 has substantially concluded

his arguments.

2. For the learned Senior Counsel to conclude his arguments in the

said suit. For Mr.Zal Andhyarujina, learned Senior Counsel, to

commence his arguments in Commercial Summary Suit No.81 of

2020 list on 6th November 2023 as "Part Heard".




                                                                       (ABHAY AHUJA, J.)




                               AVK                                                                 2/2

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 02/11/2023 19:59:35

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter