Edelweiss Special Opportunities ... vs Svl Limited And Anr
2023 Latest Caselaw 11264 Bom

                                                        29-IA(L)-31294-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

              INTERIM APPLICATION (L) NO.31294 OF 2022
                                IN
               SUMMONS FOR JUDGMENT NO.55 OF 2021

EDELWEISS SPECIAL OPPORTUNITIES
FUND                                                 )...APPLICANT
     V/s.

SVL LIMITED AND ANR.                                 )...RESPONDENTS
                             WITH
               SUMMONS FOR JUDGMENT NO.55 OF 2021
                              IN
              COMMERCIAL SUMMARY SUIT NO.40 OF 2021
Mr.Ranjeev      Carvalho    a/w.   Mr.Sachin    Chandrana,     Mr.A.Metha,
Mr.M.Bhindora i/by Manilal Kher Ambalal & Co., Advocate for the
Plaintiff/Applicant.
Mr.Kevic Setalvad, Mrs.Rajalakshmy Mohandas a/w. Mr.Nehal Farukh
Azam i/by Rajalakshmy Associates, Advocate for the Defendants.

                           CORAM        :      ABHAY AHUJA, J.

                           DATE         :      2nd NOVEMBER 2023

P.C. :

1. This is an Interim Application seeking to amend the plaint as well

as the Summons for Judgment reducing the claim of the Plaintiff as per

the Schedule in the said Application.

avk 1/2 29-IA(L)-31294-2022.doc

2. Mr.Setalvad, learned Senior Counsel, appears for the Defendants

and submits that he has instructions to state that the Defendants have

no objection if the Interim Application is allowed.

3. In this view of the matter, the Interim Application is allowed in

terms of Prayer Clause (a) and stands disposed.

4. Let the amendments be carried out within a period of three

weeks. Let the amended copies of the plaint as well as the Summons

for Judgment be served upon the other side within a period of one

week thereafter.

5. List on 14th December 2023.

                                                                     (ABHAY AHUJA, J.)




                               avk                                                              2/2
Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 04/11/2023 19:58:44