Maharashtra Public Service ... vs Dr. Sangeeta Chopkar And Anr
2023 Latest Caselaw 3193 Bom

2023:BHC-AS:9475-DB

                                                                           904 wpst4471-20.docx

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
 TRUSHA
 TUSHAR                                  CIVIL APPELLATE SIDE JURISDICTION
 MOHITE
Digitally signed by
TRUSHA TUSHAR
MOHITE                                       WRIT PETITION (ST.) NO.4471 OF 2020
Date: 2023.03.30
11:10:56 +0530


                      Maharashtra Public Service Commission
                      Through Secretary                                        ..... Petitioner

                               Vs.

                      Dr.Sangeeta Chopkar and Anr.                             ..... Respondents


                      Mr.Sarthak Diwan i/b Mr.A.M.Kulkarni for the Petitioner
                      Mr.Kaustabh Gidh a/w Mr.Kartikeya Bahadur for the Respondents


                                                            CORAM:    S.V.GANGAPURWALA, ACJ &
                                                                      SANDEEP V. MARNE, J.

DATED : MARCH 29, 2023

P.C.

1. The learned Counsel for the Petitioner, the learned Counsel for

the Respondents and the learned A.G.P. are ad idem that the present

matter is similar to one decided by this court under judgment and

order dated 20.03.2023 in Writ Petition (St.) No.9195 of 2021 with

connected Writ Petitions.

2. In light of that, the present Writ Petition is also disposed of in

terms of order dated 20.03.2023 delivered by this court in Writ

Petition (St.) No.9195 of 2021 with connected Writ Petitions. No

costs.

                      (SANDEEP V. MARNE, J)                               (ACTING CHIEF JUSTICE)


                      Mohite                                                                           1/1