Jitendra Ramnarayan Rathod vs Central Bureau Of Investigation ...
2023 Latest Caselaw 3181 Bom

Citation : 2023 Latest Caselaw 3181 Bom
Judgement Date : 29 March, 2023

Bombay High Court

Jitendra Ramnarayan Rathod vs Central Bureau Of Investigation ... on 29 March, 2023

Bench: Bharati Dangre

                                                                              Board Sr.No.:-30

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4451 OF 2022

 Jitendra Ramnarayan Rathod                            ....PETITIONER
             V/S
 Central Bureau Of Investigation And Anr             ....RESPONDENT

Adv. Rizwan Merchand h/f Adv. Sagar L. Shete for Petitoner Ms. Maharukh Adenwalla a/w Adv. Anush Shetty for Respondent No.2 / Complainant Adv. H. S. Venegaovkar for Respondent No.1 / CBI

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 29th March, 2023 P.C. :