Abasaheb Anandrao Tambe vs Kunal Arun Bendbhar And Anr
2023 Latest Caselaw 3096 Bom

SWAROOP Digitally
        by SWAROOP
                  signed

SHARAD SHARAD PHADKE
PHADKE Date:  2023.03.29
        11:09:25 +0530

                                                                                  21 wp 9386 of 2022.doc

                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION
                               WRIT PETITION NO.9386 OF 2022

  Abasaheb Anandrao Tambe                                    ...     Petitioner
        versus
  Kunal Arun Bendbhar and Anr.                               ...   Respondents

  Mr. Sagar A. Joshi for Petitioner.
  Mr. Abhishek P. Deshmukh for Respondent No.1.
  Mr. P.P.Pujari, AGP for Respondent No.2.

                                 CORAM:        N.J.JAMADAR, J.

                                 DATE :        28 MARCH 2023

  P.C.

1. Heard the learned Counsel for the parties.

2. The learned Counsel for the Respondents seeks leave to tender

compilation of judgments.

3. Leave granted.

4. Compilation of judgments is taken on record.

5. At the request of the learned Counsel for the Respondents, list on 30

March 2023.

                                                                              ( N.J.JAMADAR, J. )




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