Inchcape Shipping Services Abu ... vs M. V .Karnika
2023 Latest Caselaw 3092 Bom

                                    14 IA-4913-22..DOCX

Laxmi
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ADMIRALTY AND VICE ADMIRALTY JURISDICTION

               INTERIM APPLICATION NO. 4913 OF 2022
                               IN
             COMMERCIAL ADMIRALTY SUIT NO. 25 OF 2022


INCHCAPE Shipping Services
Abu Dhabi LLC                                      ..Applicant/Org. Plaintiff

Versus

M. V. Karnika (IMO 8521220)                      ..Respondent/Defendant

Ms. Ashwini Sinha i/b. Bhatt & Saldanha for the Applicant/Plaintiff.

                           CORAM         : B. P. COLABAWALLA, J
                           DATE          : 28 MARCH 2023

P.C.

1. The above Application is filed under Order XIII-A read

with Order XII Rule 6 of the Code of Civil Procedure, 1908 seeking a

Summary Judgment against the Defendant.

2. The learned Advocate appearing on behalf of the Plaintiff

submitted that his arguing counsel is not available today and

therefore, requested that the matter be kept on board on 6 th April,

2023.

28 March 2023

14 IA-4913-22..DOCX

3. Acceding to his request, the above Interim Application is

kept on board on 6th April, 2023.

4. This order will be digitally signed by the Private

Secretary/ Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[ B. P. COLABAWALLA, J ].

28 March 2023