Prakash Anna Patil And Ors vs Competent Authority And ...
2023 Latest Caselaw 3085 Bom

                                                      28-FA-ST-4719-2023.doc


Shailaja


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION
             FIRST APPEAL [STAMP] NO.4719 OF 2023
                              A/W
            INTERIM APPLICATION NO.2282 OF 2023
                               IN
             FIRST APPEAL [STAMP] NO.4719 OF 2023

Prakash Anna Patil and others                ]       Appellants
      Vs.
Competent Authority and Sub-                 ]
Divisional Officer, Sangli and others        ]       Respondents
                                 .....
Mr. Rushikesh G. Patil, for Appellants.

Mr. N.B. Patil, A.G.P, for Respondents-State.

Mr. Padmanabh Pise, for Respondents.
                              .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 28th March, 2023.

P.C.

1. At the outset, learned Counsel for the respondents raises a

preliminary objection on the ground of jurisdiction of this Court to

entertain this appeal, as according to the learned Counsel, there is

no provision of appeal against the impugned judgment and order

passed by the Principal District Judge, Sangli.

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28-FA-ST-4719-2023.doc

2. Learned Counsel for the appellants seeks time to make

submissions in that regard.

3. At his request, stand over to 13th April, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

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