Sajjad Ahmed Amir Sayyed And ... vs Saroj Wd/O Omprakash Boob And 4 ...
2023 Latest Caselaw 3082 Bom

Citation : 2023 Latest Caselaw 3082 Bom
Judgement Date : 28 March, 2023

Bombay High Court

Sajjad Ahmed Amir Sayyed And ... vs Saroj Wd/O Omprakash Boob And 4 ... on 28 March, 2023

Bench: K.R. Shriram, Rajesh S. Patil

                                                   AMOL 902.COMAPL.21750.2022.odt

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                     COMMERCIAL APPEAL(L) NO. 21750 OF 2022
                                      IN
                    SUMMONSES FOR JUDGMENT NO. 18 OF 2019
                                     WITH
                    INTERIM APPLICATION (L) NO. 24808 OF 2022
                                      IN
                    COMMERCIAL APPEAL (L) NO. 21750 OF 2022
                                     WITH
                    INTERIM APPLICATION (L) NO. 21901 OF 2022
                                      IN
                    COMMERCIAL APPEAL (L) NO. 21750 OF 2022


Sajjad Ahmed Amir Sayyed And Another                                    ...Appellants
      Versus
Saroj Wd/o Omprakash Boob And 4 Others                                  ...Respondents

Mr. Norbert D'souza i/b. Vivek Shukla & Associates for Appellant.

                                                 CORAM:         K.R. SHRIRAM &
                                                                RAJESH S. PATIL, JJ

                                                 DATED:         28th March, 2023

PC:-

1. Mr. D'souza seeks leave of the court to withdraw the appeal. The

appeal dismissed as withdrawn.

2. All interim applications also stands dismissed.

(RAJESH S. PATIL,J.) (K.R. SHRIRAM,J.)