Mukhtar Shaikh Aref Shaikh vs Dr Sameena Shahin Salim Shaikh And ...
2023 Latest Caselaw 2932 Bom

                                                             spk-revn-229-2005 judg.odt
                                       (1)


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

               CRIMINAL REVISION APPLICATION NO.229 OF 2005

 Mukhtar Shaikh S/o Aref Shaikh                          ...Applicant

              VERSUS

 Dr. Sameena Shahin d/o Salim Shaikh
 and Another                                     ...Respondents
                               ...
 Ms. Madhaveshwari S. Mhase, Advocate for the applicant.
 Ms. C.E. Gaikwad, Advocate for the respondents.
                                  ...
                                  CORAM : S.G. MEHARE, J.

DATED : MARCH 24, 2023

PER COURT :-

1. Not on board. Taken on board.

2. This praecipe pertains to speaking to the minutes of the

judgment and order dated 15.03.2023.

3. In clause (iii) of operative order, the figure Rs.50,000/-

be replaced with Rs.15,000/-.

4. Corrections be carried out and corrected copy be

uploaded.

5. Motion accordingly stands disposed of.

(S.G. MEHARE, J.)

Mujaheed//