Parasram H. Bhojwani vs Pravinchand Sehgal And 2 Ors And ...
2023 Latest Caselaw 2891 Bom

                                                                     Board Sr.No.:-23

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

   GUARNISHEE NOTICE LODGING NO. 34262 OF 2022
                        In
    INTERIM APPLICATION STAMP NO. 5297 OF 2022

  Parasram H. Bhojwani                        ....PETITIONER
              V/S
  Pravinchand Sehgal And 2 Ors And Rem      ....RESPONDENT

Enterprise And 17 Ors (prop. Resp.)

WITH COMMERCIAL EXECUTION APPLICATION NO. 565 OF 2019

Parasram H Bhojwani ....PETITIONER V/S Pravinchand Sehgal And 2 Ors ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 5297 OF 2022 In COMMERCIAL EXECUTION APPLICATION 565 OF 2019

Parasram H Bhojwani ....PETITIONER V/S Pravinchand Sehgal And 2 Ors And Rem ....RESPONDENT Enterprise And 17 Ors (prop. Resp.)

Mr. S.C. Naidu, a/w Mr. T.R. Yadav, Aniketh Poojari, Divya Yajurvedi, Sudeshkumar Naidu, Pradeep Kumar, Parshva shah, i/b. C.R.NAIDU AND CO for Original Plaintiff. Mr. Jehaan Mehta, i/b. Veera Vaman Shinde for

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Applicant/Judgment Debtor No.2.

        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 23rd March, 2023
 P.C. :
     S. O. to 24/03/2023 .



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