Union Of India, Through The ... vs Smt. Jankabai Wd/O Kundlik Surse
2023 Latest Caselaw 2798 Bom

1-WP-1383-2019                                                                                 1

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR.
                        WRIT PETITION NO. 1383 OF 2019
                (Union of India & Anr. Vs. Smt. Jankabai wd/o Kundlik Surse)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions     Court's or Judge's orders.
and Registrar's Orders.

                                None for the petitioners.
                                Shri N.R. Kanungo, Advocate for the respondent.

                                              CORAM : A.S. CHANDURKAR AND
                                                     M.W. CHANDWANI, JJ.

MARCH 21, 2023.

The respondent has filed Pursis dated 20/3/2023 along with copy of the order passed in proceedings for grant of Succession Certificate. By the judgment dated 15/3/2022, the Court has allowed the application and directed issuance of Succession Certificate to the respondent.

2] The learned Counsel for the petitioners is not present. To grant one opportunity, stand over to 6/4/2023.

                                              (JUDGE)                          (JUDGE)
                                Sumit