Yuvraj S/O Ragho Khobragade vs Dr. Panjabrao Deshmukh Krishi ...
2023 Latest Caselaw 2797 Bom

Citation : 2023 Latest Caselaw 2797 Bom
Judgement Date : 21 March, 2023

Bombay High Court

Yuvraj S/O Ragho Khobragade vs Dr. Panjabrao Deshmukh Krishi ... on 21 March, 2023

Bench: A.S. Chandurkar, M. W. Chandwani

932.wp.7204.19                                                                                        1/1


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR

                                    Writ Petition No.7204 of 2019

                              Yuwraj s/o Ragho Khobragade
                                           vs.
                Dr. Punjabrao Deshmukh Krishi Vidyapeeth, Akola & another
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                       Court's or Judge's Orders
or directions and Registrar's orders.
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                             Mr. H.R. Gadhia, Advocate for the Petitioner.
                             Mrs. P.S. Choudhari h/f Mr. A.R. Sambre, Advocate for Respondent No.1.
                             Mr. V.B. Bhise h/f Mr. S. Khedkar, Advocate for Respondent No.2.


                                  CORAM : A.S. CHANDURKAR AND M.W. CHANDWANI, JJ.

DATE : 21st MARCH, 2023.

The learned Counsel for the petitioner to file copy of the judgment delivered in Writ Petition No.2412 of 2020 that was filed by respondent No.2 in this Court.

Stand over for two weeks.

(M.W. Chandwani, J.) (A.S. Chandurkar, J.) *sandesh