Babasaheb Naik Kapus Utpadak ... vs The Reserve Bank Of India, Thr. ...
2023 Latest Caselaw 2728 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4526 OF 2022
                              In
                        STAMP NO. OF

 Babasaheb Naik Kapus Utpadak Sahakari, Soot ....PETITIONER
 Girni, Piplagaon Kanha, Yavatmal Thr.
 Managing Director
              V/S
 The Reserve Bank Of India, Thr. Chief General
                                            ....RESPONDENT

Manager, Mumbai And Ors.

K.S. NARWADE for Petitioner (FOR R 2) for Respondent

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE ANIL L. PANSARE, JJ DATE : 20th March, 2023 P.C. :

LIST FOR PRONOUNCEMENT OF JUDGMENT ON 23/03/2023 AT 2.15 P.M.

( FOR REGISTRAR JUDICIAL )

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